Citation : 2016 Latest Caselaw 434 ALL
Judgement Date : 14 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8640 of 2015 Applicant :- Kamu @ Dileep Kumar Opposite Party :- The State Of U.P. Counsel for Applicant :- Pushpendra Mishra,Shailendra Singh,Varun Kumar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of applicant be taken on record.
On the request of learned counsel for the applicant, list after two weeks.
Order Date :- 14.3.2016
Jitendra
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