Vinod Kumar vs State Of U.P.
2016 Latest Caselaw 43 ALL

Citation : 2016 Latest Caselaw 43 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Vinod Kumar vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 634 of 2016
 

 
Applicant :- Vinod Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Naveen Kumar Pandey,Smriti Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016

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