Citation : 2016 Latest Caselaw 421 ALL
Judgement Date : 14 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9771 of 2015 Applicant :- Pawan Kumar @ Rinku ( Fifth Bail ) Opposite Party :- The State Of U.P. Counsel for Applicant :- Ram Naresh Singh Chauhan Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list on 4th April, 2016.
Order Date :- 14.3.2016
Jitendra
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