Ram Pratap @ Chhotu ( Second Bail ) vs State Of Up
2016 Latest Caselaw 417 ALL

Citation : 2016 Latest Caselaw 417 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ram Pratap @ Chhotu ( Second Bail ) vs State Of Up on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1975 of 2016
 

 
Applicant :- Ram Pratap @ Chhotu ( Second Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Satyendra Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is second bail application.

List with previous papers before the appropriate bench.

Order Date :- 14.3.2016

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