Jaysen (Third Bail) vs State Of U.P.
2016 Latest Caselaw 410 ALL

Citation : 2016 Latest Caselaw 410 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Jaysen (Third Bail) vs State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7394 of 2014
 

 
Applicant :- Jaysen (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rehan Ahmad Siddiqui
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.3.2016

Jitendra

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