Citation : 2016 Latest Caselaw 406 ALL
Judgement Date : 14 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8911 of 2015 Applicant :- Udai Bhan Opposite Party :- State Of U.P. Counsel for Applicant :- Ravi Singh Sisodiya,Santosh Kumar Shukla Counsel for Opposite Party :- Govt. Advocate,Pankaj Verma Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted further one week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 14.3.2016
Jitendra
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