Sonu @ Deepak Kumar Pandey vs State Of U.P.
2016 Latest Caselaw 395 ALL

Citation : 2016 Latest Caselaw 395 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Sonu @ Deepak Kumar Pandey vs State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 340 of 2016
 

 
Applicant :- Sonu @ Deepak Kumar Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kailash Nath Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Kr. Shukla
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant and learned A.G.A. are present while learned counsel for the complainant is not present even in the revised list.

List in the next cause list as peremptorily.

Order Date :- 14.3.2016

Jitendra

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