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Raj Kumar And Ors. vs State Of Up And Anr.
2016 Latest Caselaw 392 ALL

Citation : 2016 Latest Caselaw 392 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Raj Kumar And Ors. vs State Of Up And Anr. on 14 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1987 of 2016
 

 
Applicant :- Raj Kumar And Ors.
 
Opposite Party :- State Of Up And Anr.
 
Counsel for Applicant :- Ashok Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Anoop Srivastava, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant submits that the counter affidavit is under preparation. He  prays for and is granted three days' time to file counter affidavit.

List on 28.3.2016.

Order Date :- 14.3.2016

A.

 

 

 
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