Anees vs State Of U.P.
2016 Latest Caselaw 39 ALL

Citation : 2016 Latest Caselaw 39 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Anees vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1772 of 2016
 

 
Applicant :- Anees
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohammad Aslam Beg
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 8.3.2016

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