Rakesh Kumar Tripathi vs The State Of U.P. Through The Secy. ...
2016 Latest Caselaw 380 ALL

Citation : 2016 Latest Caselaw 380 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Rakesh Kumar Tripathi vs The State Of U.P. Through The Secy. ... on 11 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4143 of 2011
 

 
Petitioner :- Rakesh Kumar Tripathi
 
Respondent :- The State Of U.P. Through The Secy. Of Basic Edu.Lucknow
 
Counsel for Petitioner :- Pt.S.Chandra,Sagheer Hasan,Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.,Neeraj Chaurasia,P.K.Mishra,R.P.Verma
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter can be heard finally.

List in the next cause list.

Order Date :- 11.3.2016

Santosh/-

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