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Seth Lal vs State Of U.P.
2016 Latest Caselaw 38 ALL

Citation : 2016 Latest Caselaw 38 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Seth Lal vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 633 of 2016
 

 
Applicant :- Seth Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Naveen Kumar Pandey,Smriti Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State and rejoinder affidavit has been filed on behalf of the applicant  be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016

A.

 

 

 
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