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Indrajeet Pandey And Another vs State Of U.P. And Another
2016 Latest Caselaw 37 ALL

Citation : 2016 Latest Caselaw 37 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Indrajeet Pandey And Another vs State Of U.P. And Another on 8 March, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- APPLICATION U/S 482 No. - 31495 of 2015
 

 
Applicant :- Indrajeet Pandey And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ripusudan Dubey,Savita Mishra,Shailendra Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Re: Criminal Misc. Correction Application No.64267 of 2016

Heard learned counsel for the applicant.

The date fixed before the court below stands altered to 31.3.2016 whereas this matter will come up before this Court on 21.4.2016 and other conditions of the order dated 16.10.2015 shall remain unaltered and this order shall be treated to be part and parcel of the order dated 16.10.2015.

The correction application is allowed.

Order Date :- 8.3.2016

sc

 

 

 
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