Ram Kishore Tiwari vs Deputy Director Of Consolidation ...
2016 Latest Caselaw 353 ALL

Citation : 2016 Latest Caselaw 353 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Ram Kishore Tiwari vs Deputy Director Of Consolidation ... on 11 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- CONSOLIDATION No. - 5160 of 2016
 

 
Petitioner :- Ram Kishore Tiwari
 
Respondent :- Deputy Director Of Consolidation Lucknow And Ors.
 
Counsel for Petitioner :- Mohammad Aslam Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Notice on behalf of opposite parties no. 1 to 3 has been accepted by the learned Chief Standing Counsel.

On the request of learned counsel for petitioner, list next week, as fresh.

Order Date :- 11.3.2016

Santosh/-

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