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Km. Anshoo And Another vs State Of ...
2016 Latest Caselaw 350 ALL

Citation : 2016 Latest Caselaw 350 ALL
Judgement Date : 11 March, 2016

Allahabad High Court
Km. Anshoo And Another vs State Of ... on 11 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 268 of 2015
 

 
Petitioner :- Km. Anshoo And Another
 
Respondent :- State Of U.P.Throu.D.I.G.U.P.Lucknow And Ors.
 
Counsel for Petitioner :- Janardan Prasad
 
Counsel for Respondent :- Govt.Advocate,Ram Narayan Yadav,Soorya Kant Verma
 

 
Hon'ble Bachchoo Lal,J.

Supplementary counter affidavit filed on behalf of petitioner to the supplementary affidavit filed on behalf of opposite party no.2 and counter affidavit filed on behalf of State be taken on record.

List on 04.04.2016 for final hearing. On the date of listing opposite party no.2 shall appear along with detenues.

Order Date :- 11.3.2016

Jitendra

 

 

 
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