Satnam Singh vs The State
2016 Latest Caselaw 35 ALL

Citation : 2016 Latest Caselaw 35 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Satnam Singh vs The State on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 693 of 2016
 

 
Applicant :- Satnam Singh
 
Opposite Party :- The State
 
Counsel for Applicant :- Satendra Kumar (Singh),Abhishek Misra
 
Counsel for Opposite Party :- Govt. Advocate,Jai Pal Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016

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