Nanhey Lal Verma vs State Of Up
2016 Latest Caselaw 341 ALL

Citation : 2016 Latest Caselaw 341 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Nanhey Lal Verma vs State Of Up on 11 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1513 of 2016
 

 
Applicant :- Nanhey Lal Verma
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Diwakar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ankur Saxena,Prashant Shukla
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 11.3.2016

Jitendra

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