Rakesh Vishwakarma vs State Of Up
2016 Latest Caselaw 340 ALL

Citation : 2016 Latest Caselaw 340 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Rakesh Vishwakarma vs State Of Up on 11 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1286 of 2016
 

 
Applicant :- Rakesh Vishwakarma
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Amitabh Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

List and connect with Bail Application No.11039 of 2015 and 943 of 2016 on 17.03.2016.

Order Date :- 11.3.2016

Jitendra

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