Yunus vs State Of Up
2016 Latest Caselaw 34 ALL

Citation : 2016 Latest Caselaw 34 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Yunus vs State Of Up on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1083 of 2016
 

 
Applicant :- Yunus
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,M.K.Sherma
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list peremptorily in the next cause list.

Order Date :- 8.3.2016

Download the LatestLaws.com Mobile App