Pradeep Kumar Verma And Another vs State Of U.P.
2016 Latest Caselaw 335 ALL

Citation : 2016 Latest Caselaw 335 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Pradeep Kumar Verma And Another vs State Of U.P. on 11 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9472 of 2015
 

 
Applicant :- Pradeep Kumar Verma And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhter Abbas,Syed Suleman Abbas
 
Counsel for Opposite Party :- Govt.Advocate,Farooq Ayub
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list on 29.3.2016.

Order Date :- 11.3.2016

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