Citation : 2016 Latest Caselaw 32 ALL
Judgement Date : 8 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1042 of 2016 Applicant :- Prem Kishore @ Funni Lal Opposite Party :- State Of Up Counsel for Applicant :- Rakesh Kumar Tripathi,Ajeet Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Supplementary affidavit has been filed on behalf of the applicant be taken on record.
As prayed list in the next cause list.
Order Date :- 8.3.2016
A.
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