Dashrath Lal vs State Of U.P. & Another
2016 Latest Caselaw 31 ALL

Citation : 2016 Latest Caselaw 31 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Dashrath Lal vs State Of U.P. & Another on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 57 of 2014
 

 
Applicant :- Dashrath Lal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kaushal Mani Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Akhilesh Kumar Tripathi
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list after two weeks.

Order Date :- 8.3.2016

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