Faheem Khan @ Shanu vs State Of Up
2016 Latest Caselaw 304 ALL

Citation : 2016 Latest Caselaw 304 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Faheem Khan @ Shanu vs State Of Up on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1129 of 2016
 

 
Applicant :- Faheem Khan @ Shanu
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Arun Sinha,Riyaz Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed by learned A.G.A. on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 10.3.2016

Jitendra

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