Gulam Rasool ( Second Bail ) vs State Of Up
2016 Latest Caselaw 302 ALL

Citation : 2016 Latest Caselaw 302 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Gulam Rasool ( Second Bail ) vs State Of Up on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1081 of 2016
 

 
Applicant :- Gulam Rasool ( Second Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Manoj Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 10.3.2016

Jitendra

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