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Ravi Yadav vs The State
2016 Latest Caselaw 301 ALL

Citation : 2016 Latest Caselaw 301 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Ravi Yadav vs The State on 10 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8468 of 2015
 

 
Applicant :- Ravi Yadav
 
Opposite Party :- The State
 
Counsel for Applicant :- Saurabh Chandra,Anil Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Dinesh Upadhyaya
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

Sri Dinesh Upadhyaya, learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A are present.

List peremptorily in the next cause list.

Order Date :- 10.3.2016

A.

 

 

 
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