Rinku @ Omkar vs State Of Up
2016 Latest Caselaw 30 ALL

Citation : 2016 Latest Caselaw 30 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Rinku @ Omkar vs State Of Up on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1062 of 2016
 

 
Applicant :- Rinku @ Omkar
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Kaushal Kishore Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted further two weeks time to file counter affidavit.

List thereafter.

Order Date :- 8.3.2016

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