Citation : 2016 Latest Caselaw 3 ALL
Judgement Date : 4 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 59752 of 2015 Petitioner :- Naresh Kumar Raw And 6 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Girish Chandra Yadav,K.C.Yadav Counsel for Respondent :- C.S.C.,Arun Kumar,Seemant Singh Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case on 28.03.2016 in the additional cause list.
Order Date :- 4.3.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!