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Smt. Suniti Yadav And 5 Others vs State Of U.P. And 6 Others
2016 Latest Caselaw 299 ALL

Citation : 2016 Latest Caselaw 299 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Smt. Suniti Yadav And 5 Others vs State Of U.P. And 6 Others on 10 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 4242 of 2016
 

 
Petitioner :- Smt. Suniti Yadav And 5 Others
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Anoop Trivedi,Sandeep Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over for the day on account of illness of Sri Sandeep Kumar Pandey learned counsel for the petitioners.

Order Date :- 10.3.2016

Pravin

 

 

 
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