Gaya Pratap Singh vs State Of U.P. Thru Its ...
2016 Latest Caselaw 295 ALL

Citation : 2016 Latest Caselaw 295 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Gaya Pratap Singh vs State Of U.P. Thru Its ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2021 of 2013
 

 
Petitioner :- Gaya Pratap Singh
 
Respondent :- State Of U.P. Thru Its Prin.Secy.Deptt.Of Co-Operative &Ors.
 
Counsel for Petitioner :- Vijay Kumar Jaiswal
 
Counsel for Respondent :- C.S.C.,Atish Agarwal,Rakesh Kumar
 

 
Hon'ble Ritu Raj Awasthi,J.

List revised.

Learned counsel for opposite party is not present.

Adjourned.

List again.

Order Date :- 10.3.2016

Santosh/-

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