Ram Vishwas vs Union Of India. Thru Principal ...
2016 Latest Caselaw 294 ALL

Citation : 2016 Latest Caselaw 294 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Ram Vishwas vs Union Of India. Thru Principal ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 9512 of 2011
 

 
Petitioner :- Ram Vishwas
 
Respondent :- Union Of India. Thru Principal Secy., Of Post Officer & Ors.
 
Counsel for Petitioner :- Deepti Gupta,Arshad Ahsan Siddiqui,J.B.Singh,Ramesh Srivastava,Yogendra Singh
 
Counsel for Respondent :- A.S.G,Raj Kumar Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is ripe for final hearing.

List for final disposal at an early date.

Order Date :- 10.3.2016

Santosh/-

Download the LatestLaws.com Mobile App