Ram Bahraich S/O Late Ganni Ram vs State Of U P ...
2016 Latest Caselaw 293 ALL

Citation : 2016 Latest Caselaw 293 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Ram Bahraich S/O Late Ganni Ram vs State Of U P ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4530 of 2011
 

 
Petitioner :- Ram Bahraich S/O Late Ganni Ram
 
Respondent :- State Of U P Thr.Secy.Second.Education & 5 Ors
 
Counsel for Petitioner :- Piyush Misra,Ramesh Pandey
 
Counsel for Respondent :- C.S.C,Kshemendra Shukla,Neerav Chitravanshi,Rajon Roy,Shobhit Mohan Shukla
 

 
Hon'ble Ritu Raj Awasthi,J.

List revised.

No one is present on behalf of opposite party no. 4. Mr. Neerav Chitravanshi, learned counsel for opposite party no. 5 is present.

Adjourned.

List again.

Order Date :- 10.3.2016

Santosh/-

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