Bindeshwari Prasad Shukla vs State Cane Service Authority ...
2016 Latest Caselaw 292 ALL

Citation : 2016 Latest Caselaw 292 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Bindeshwari Prasad Shukla vs State Cane Service Authority ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 616 of 2013
 

 
Petitioner :- Bindeshwari Prasad Shukla
 
Respondent :- State Cane Service Authority Through Secy. Lko. & Ors.
 
Counsel for Petitioner :- Daya Shankar Yadav,Pt. S. Chandra
 
Counsel for Respondent :- K.S.Pawar
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request made on behalf of Mr. K.S. Pawar, learned counsel for opposite parties.

List in the next cause list.

Order Date :- 10.3.2016

Santosh/-

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