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State Of U.P. Thru' Collector ... vs Murti Devi
2016 Latest Caselaw 287 ALL

Citation : 2016 Latest Caselaw 287 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
State Of U.P. Thru' Collector ... vs Murti Devi on 10 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 246 of 2014
 

 
Appellant :- State Of U.P. Thru' Collector Bijnor & Another
 
Respondent :- Murti Devi
 
Counsel for Appellant :- Shrish Chandra, S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

This appeal is wrongly connected. Let it be de-linked.

Order Date :- 10.3.2016

Pravin

 

 

 
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