Citation : 2016 Latest Caselaw 280 ALL
Judgement Date : 10 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 69459 of 2015 Petitioner :- Hari Saran And 2 Others Respondent :- State Of U.P. And 7 Others Counsel for Petitioner :- Sanjeev Kumar Tyagi Counsel for Respondent :- C.S.C.,Chandrakesh Rai,Vijay Kumar Singh Hon'ble Pradeep Kumar Singh Baghel,J.
Learned counsel for the petitioner is granted a week's time to file rejoinder affidavit.
Put up this case on 05.04.2016 in the additional cause list.
The interim order is extended till the next date of listing.
Order Date :- 10.3.2016
AU
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