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Yogendra Prasad Shukla vs State Of U.P.Thru ...
2016 Latest Caselaw 276 ALL

Citation : 2016 Latest Caselaw 276 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Yogendra Prasad Shukla vs State Of U.P.Thru ... on 10 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5472 of 2013
 

 
Petitioner :- Yogendra Prasad Shukla
 
Respondent :- State Of U.P.Thru Prin.Secy.Secondary Edu.Govt.Of Up & Ors.
 
Counsel for Petitioner :- R.C. Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned standing counsel prays for and is granted two weeks' time to seek instructions and file reply to the supplementary affidavit.

List thereafter.

Order Date :- 10.3.2016

Santosh/-

 

 

 
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