Citation : 2016 Latest Caselaw 271 ALL
Judgement Date : 10 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 682 of 2016 Applicant :- Rajnish @ Rajnesh Opposite Party :- State Of U.P. Counsel for Applicant :- Akhilash Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Counter affidavit filed by learned A.G.A. on behalf of State be taken on record.
Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.
List thereafter.
Order Date :- 10.3.2016
Jitendra
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