Citation : 2016 Latest Caselaw 27 ALL
Judgement Date : 4 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 1663 of 2016 Petitioner :- C/M Rashtriya Inter College, Arampur And Another Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Saurabh Pratap Singh,Ajeet Kumar Shukla Counsel for Respondent :- C.S.C.,Deo Dayal Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case on 28.03.2016 in the additional cause list.
Order Date :- 4.3.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!