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Priyanka Gupta And 25 Others vs State Of U.P. And Another
2016 Latest Caselaw 269 ALL

Citation : 2016 Latest Caselaw 269 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Priyanka Gupta And 25 Others vs State Of U.P. And Another on 10 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 1939 of 2016
 

 
Petitioner :- Priyanka Gupta And 25 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Anoop Trivedi,Navin Kumar Sharma,Neeraj Tiwari,Vibhu Rai
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary affidavit filed today is taken on record.

Learned counsel for respondent no.2 prays for and is granted a week's time to file short counter affidavit indicating the fact that the select list has been published after completion of each counselling.

Put up this case on 18.03.2016 in the additional cause list.

Order Date :- 10.3.2016

AU

 

 

 
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