Makrand Kumar Kairati vs State Of U.P.Thr. Secy Educaiton ...
2016 Latest Caselaw 267 ALL

Citation : 2016 Latest Caselaw 267 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Makrand Kumar Kairati vs State Of U.P.Thr. Secy Educaiton ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4445 of 2008
 

 
Petitioner :- Makrand Kumar Kairati
 
Respondent :- State Of U.P.Thr. Secy Educaiton And 4 Ors
 
Counsel for Petitioner :- Pt S Chadnra,Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Rejoinder affidavit filed today in Court is taken on record.

List after two weeks.

Interim order, if any, shall continue till next date of listing.

Order Date :- 10.3.2016

Santosh/-

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