Mohd. Saleem Khan vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 262 ALL

Citation : 2016 Latest Caselaw 262 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Mohd. Saleem Khan vs State Of U.P. Through Prin. Secy. ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2491 of 2013
 

 
Petitioner :- Mohd. Saleem Khan
 
Respondent :- State Of U.P. Through Prin. Secy. Madhyamik Edu. Lko. & Ors.
 
Counsel for Petitioner :- Anurag Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request made on behalf of learned counsel for petitioner.

List again.

Interim order, if any, shall continue till next date of listing.

Order Date :- 10.3.2016

Santosh/-

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