Kallu & Another vs State Of U.P.
2016 Latest Caselaw 261 ALL

Citation : 2016 Latest Caselaw 261 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Kallu & Another vs State Of U.P. on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 911 of 2016
 

 
Applicant :- Kallu & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Devendra Pratap
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 10.3.2016

Jitendra

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