Shadab Qasim vs Aligarh Muslim University And 4 ...
2016 Latest Caselaw 26 ALL

Citation : 2016 Latest Caselaw 26 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Shadab Qasim vs Aligarh Muslim University And 4 ... on 4 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 7031 of 2016
 

 
Petitioner :- Shadab Qasim
 
Respondent :- Aligarh Muslim University And 4 Others
 
Counsel for Petitioner :- Hemant Kumar
 
Counsel for Respondent :- Ikram Ahmad,Abrar Ahmad
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 30.03.2016 in the additional cause list.

Order Date :- 4.3.2016

Download the LatestLaws.com Mobile App