Phool Wati (Deceased) And Another vs State Of U.P. Through Collector ...
2016 Latest Caselaw 256 ALL

Citation : 2016 Latest Caselaw 256 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Phool Wati (Deceased) And Another vs State Of U.P. Through Collector ... on 10 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 246 of 2011
 

 
Appellant :- Phool Wati (Deceased) And Another
 
Respondent :- State Of U.P. Through Collector And Others
 
Counsel for Appellant :- Vinod Sinha,Mahesh Sharma
 
Counsel for Respondent :- Bhanu Bhushan Jauhari,Ramendra Pratap Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

This appeal is wrongly listed today.

List on the date fixed.

Order Date :- 10.3.2016

Pravin

Download the LatestLaws.com Mobile App