Dhan Prakash & Others vs State Of U.P. & Others
2016 Latest Caselaw 255 ALL

Citation : 2016 Latest Caselaw 255 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Dhan Prakash & Others vs State Of U.P. & Others on 10 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Clarification Application No. 57566 of 2016
 
In
 
Case :- FIRST APPEAL No. - 848 of 2012
 
Appellant :- Dhan Prakash & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Surendra Tiwari,Shiv Sagar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Heard.

2. We do not find that any clarification is required in the order dated 13.11.2014.

3. Application stands rejected.

Order Date :- 10.3.2016

Pravin

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