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Sanjay Singh And Anr. vs State Of Up
2016 Latest Caselaw 253 ALL

Citation : 2016 Latest Caselaw 253 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Sanjay Singh And Anr. vs State Of Up on 10 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1333 of 2016
 

 
Applicant :- Sanjay Singh And Anr.
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Sandeep Singh
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State in bail application no. 1333 of 2016 be taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List on 29.3.2016.

Order Date :- 10.3.2016

A.

 

 

 
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