Syed Ali Amir vs U.P. State Bridge Corp. Ltd. ...
2016 Latest Caselaw 252 ALL

Citation : 2016 Latest Caselaw 252 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Syed Ali Amir vs U.P. State Bridge Corp. Ltd. ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1835 of 2013
 

 
Petitioner :- Syed Ali Amir
 
Respondent :- U.P. State Bridge Corp. Ltd. Through Prin. Secy. Pwd Lko. &
 
Counsel for Petitioner :- Ramesh Chandra Saxena
 
Counsel for Respondent :- Shishir Jain
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List again.

Order Date :- 10.3.2016

Santosh/-

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