Smt. Suprabha Tyagi vs State Of U.P. And 3 Others
2016 Latest Caselaw 244 ALL

Citation : 2016 Latest Caselaw 244 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Smt. Suprabha Tyagi vs State Of U.P. And 3 Others on 10 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5556 of 2016
 

 
Petitioner :- Smt. Suprabha Tyagi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Salil Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned A.G.A prays for and is allowed three weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within a week thereafter.

List this matter immediately after three weeks.

Order Date :- 10.3.2016

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