Naveen Chandra Chawla vs State Of U.P. And 2 Others
2016 Latest Caselaw 24 ALL

Citation : 2016 Latest Caselaw 24 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Naveen Chandra Chawla vs State Of U.P. And 2 Others on 4 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 3326 of 2016
 

 
Petitioner :- Naveen Chandra Chawla
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ripusudan Dubey,Savita Mishra,Smt. S. Dubey
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 29.03.2016 in the additional cause list.

Order Date :- 4.3.2016

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