Surendra @ Babbu vs State Of U.P.
2016 Latest Caselaw 236 ALL

Citation : 2016 Latest Caselaw 236 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Surendra @ Babbu vs State Of U.P. on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 835 of 2016
 

 
Applicant :- Surendra @ Babbu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Nath Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Ram Chjandra Gupta
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 10.3.2016

Jitendra

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