Citation : 2016 Latest Caselaw 232 ALL
Judgement Date : 10 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6280 of 2015 Applicant :- Dharmendra Yadav @ Shiva Opposite Party :- State Of U.P. Counsel for Applicant :- Farooq Ayoob Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 10.3.2016
A.
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