Raj Kumar vs State Of U.P.
2016 Latest Caselaw 231 ALL

Citation : 2016 Latest Caselaw 231 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Raj Kumar vs State Of U.P. on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 661 of 2016
 

 
Applicant :- Raj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Farooq Ayoob
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed by learned A.G.A. on behalf of State and rejoinder affidavit filed on behalf of applicant be taken on record.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 10.3.2016

Jitendra

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